Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Karnataka - Subsection

Section 23(1)(v) in The Amrutha Sinchana Spiritual University Act, 2012

(v)One expert from the field of management, finance or any other specialized, including administration to be nominated by the State Government;