Supreme Court - Daily Orders
The State Of Punjab vs Sant Gurmeet Ram Rahim Singh on 29 April, 2025
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.42 COURT NO.2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION FOR SPECIAL LEAVE TO APPEAL (C) NO. 26507/2024
[Arising out of impugned final judgment and order dated 11-03-2024
in CWP No. 25168/2021 passed by the High Court of Punjab & Haryana
at Chandigarh]
THE STATE OF PUNJAB PETITIONER(S)
VERSUS
SANT GURMEET RAM RAHIM SINGH & ORS. RESPONDENT(S)
(IA No. 282986/2024 - VACATING STAY)
Date : 29-04-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s) :
Mr. Rajat Bhardwaj, A.A.G.
Mr. Siddhant Sharma, AOR
For Respondent(s) :
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Balbir Singh, Sr. Adv.
Mr. Aman Jha, AOR
Mr. Harish Chhabra, Adv.
Mr. Amar D Kamra, Adv.
Ms. Ranjita Rohtagi, Adv.
Mr. Rishi Tutu, Adv.
Mr. Naman Tondan, Adv.
Mr. Kshitij Mayank, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
1. The learned counsel appearing for the parties agree Signature Not Verified Digitally signed by POOJA SHARMA Date: 2025.05.07 that until further orders are passed, the proceedings 14:06:28 IST Reason: before the Trial Court would not proceed. Parties by 1 agreement would make a common request for adjournment.
2. List in the week commencing 21st July, 2025.
(POOJA SHARMA) (ANJU KAPOOR)
COURT MASTER (SH) ASSISTANT REGISTRAR
2