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[Cites 0, Cited by 0] [Section 4(18)] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(18)(b) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

(b)Depreciation and Return on Capital Employed shall be trued up at the end of Control Period based on the actual capital expenditure and actual capitalisation vis-à-vis capital investment plan (capital expenditure and capitalisation) approved by the Commission;