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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Gas Cylinders Rules, 2016

(1)Valve fitted to gas cylinder shall comply in all respects with the following specifications, namely:-i. in respect of industrial gas cylinder and CNG on-board cylinder, IS:3224;ii. in respect of medical gas cylinder, IS:3745;iii. in respect of cylinder used with breathing apparatus, IS:7302 as amended from time to time;iv. in respect of cylinder used for filling liquefied petroleum gas, IS:8776 for cylinder of water capacity not exceeding five liters and, IS: 8737 for cylinder of water capacity exceeding five liters;v. in respect of auto LPG container IS:15100;vi. in respect of small refrigerant cylinder IS:12300vii. in respect of LPG regulators fitted to LPG cylinder, IS :9798 .viii. in respect of the valve fitted to the cryogenic container-Codes accepted by the Chief Controller.ix. in respect of valve conforming to other standard as approved by the Chief Controller:Provided that the Chief Controller may, if he is of opinion that it is necessary so to do in the public interest, permit the use of valves and LPG regulators not conforming to the specifications.