Section 12(2)(xiii) in Agriculture University, Jobner Act, 2013

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2)(xiii) in Agriculture University, Jobner Act, 2013

(xiii)to consider and approve establishment of a new college Faculty, amalgamation of two or more constituent colleges or Faculties into a single constituent college or Faculty or abolition of a college or Faculty or reconstitution of any of the existing Faculties on the recommendation of the Academic Council; and

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State of Rajasthan - Subsection

Section 12(2)(xiii) in Agriculture University, Jobner Act, 2013