Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 36 in The Northern India Ferries Act, 1878 36. Validation of proceedings since repeal of Regulation VI of 1891 in Punjab. - Repealed by the Amending Act, 1891 (XII of 1891).-----------
