Section 15(11)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 15(11)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(11)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)the Presiding Officer shall cause the fact to be published by affixing a notice thereof on the notice board of the office of the Kshettra Panchayat and also by notifying the same in the Gazette; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 15(11)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961