Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Tamilnadu - Subsection Section 32(4) in Tamil Nadu Private Schools (Regulation) Act, 2018 (4)The pay and allowances of the staff of every private school shall be paid on or before such date of every month and in such manner as may be prescribed.
