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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(4) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001

(4)At the foot of the memorandum of appeal the following verification shall be endorsed and signed by the appellant, namely :-I .............................................. the appellant do hereby declare that what is stated herein is true to the best of my knowledge and belief. Verified today the ........................................ day of .............(Month)..............(year)...............Signature of appellant/authorised agent Status ...............................".