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Union of India - Section

Section 30 in The Unit Trust Of India (Transfer Of Undertaking And Repeal) Act, 2002

30. The Index Select Equity Fund published on March 17, 2001, in the Gazette of India, Part III, Section 4, vide No. UT/DBDM/R-62/SPD-96/2000-2001 dated the 12thFebruary, 2001.