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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Chattisgarh - Subsection

Section 87(1)(ii) in The Chhattisgarh Vanijyik Kar Niyam, 1995

(ii)On a memorandum of appeal under Section 61 [or] [The word in bracket is printed in Gazette as 'or'.] sub-section (4) of Section 62 to the Tribunal - Rs. Thirty