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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(vi) in The Jharkhand Fiscal Responsibility and Budget Management Act, 2007

(vi)"Non Interest Committed Revenue Expenditure" means the sum, total of salary expenditure and pension expenditure of the State in the revenue account of the Consolidated Fund of the State;