Allahabad High Court
Ram Sumer And Ors. vs Dy. Director Of Consolidation ... on 17 February, 2014
Author: Anjani Kumar Mishra
Bench: Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 14 Case :- CONSOLIDATION No. - 366 of 2011 Petitioner :- Ram Sumer And Ors. Respondent :- Dy. Director Of Consolidation Faizabad/ Ambedkar Nagar And Counsel for Petitioner :- Vinod Pandey Counsel for Respondent :- C.S.C.,I.D.Shukla,S.K.Mehrotra Hon'ble Anjani Kumar Mishra,J.
Relying on an affidavit of Ram Sumer, the petitioner, filed in CM Application NO. 68139 0f 2013, learned counsel for the petitioners states that the petitioners do not want to press this writ petition.
Accordingly, the writ petition is dismissed as not pressed.
Interim order, if any, stands discharged.
Order Date :- 17.2.2014 sks-grade iv