Delhi High Court - Orders
Vijay Kumar Yadav & Anr vs State (Govt Of Nct Of Delhi) & Ors on 26 May, 2023
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 590/2017
VIJAY KUMAR YADAV & ANR. ..... Petitioners
Through: None.
versus
STATE (GOVT OF NCT OF DELHI) & ORS. ..... Respondents
Through: Ms. Rupali Bandhopadhya, ASC for
the State with SI Pravin Singh, P.S.:
Shahbad Dairy.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 26.05.2023 Re-notify on 13th September 2023.
ANUP JAIRAM BHAMBHANI, J MAY 26, 2023/uj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 09:46:17