Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Prateek Vinod Jatia vs Bureau Of Immigration Ministry Of Home ... on 22 February, 2023

Author: Neela Gokhale

Bench: G.S. Patel, Neela Gokhale

                                                         4-OSWP3884-2021+.DOC




 Amol



    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
                    WRIT PETITION NO. 3884 OF 2021


 Viraj Profiles Ltd                                                 ...Petitioner
        Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                     WRIT PETITION NO. 532 OF 2022

 Tata Autocomp Systems Ltd                                          ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                  WRIT PETITION (L) NO. 487 OF 2022

 Indexone Infracon Pvt Ltd                                          ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                  WRIT PETITION (L) NO. 504 OF 2022

 West India Continental Oil Fats Pvt Ltd                            ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH




                                  Page 1 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




                 WRIT PETITION (L) NO. 1163 OF 2022

 Indexone International Pvt Ltd                                     ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                 WRIT PETITION (L) NO. 2342 OF 2023

 JSK Industries Pvt Ltd                                             ...Petitioner
        Versus
 State of Maharashtra                                           ...Respondents

                                    WITH
                    WRIT PETITION NO. 1157 OF 2022
                                    WITH
          INTERIM APPLICATION (L) NO. 15764 OF 2022
                                      IN
                    WRIT PETITION NO. 1157 OF 2022

 KRYFS Power Components Ltd                                         ...Petitioner
      Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                    WRIT PETITION NO. 1132 OF 2022

 Responsive Industries Ltd                                          ...Petitioner
       Versus
 The State of Maharashtra through Department of                 ...Respondents
 Registration and Stamps & Ors




                                  Page 2 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




                                    WITH
                 WRIT PETITION (L) NO. 4218 OF 2022

 Cambro Nilkamal Pvt Ltd                                            ...Petitioner
      Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                 WRIT PETITION (L) NO. 3364 OF 2022

 Nilkamal Ltd                                                       ...Petitioner
      Versus
 The State of Maharashtra through the                           ...Respondents
 Department of Registration and Stamps & Ors

                                    WITH
                 WRIT PETITION (L) NO. 3375 OF 2022

 Nilkamal Storage Systems Pvt Ltd                                   ...Petitioner
      Versus
 The State of Maharashtra                                       ...Respondents

                                    WITH
                    WRIT PETITION NO. 3264 OF 2022
                                    WITH
         INTERIM APPLICATION (L) NO. 20064 OF 2022
                                      IN
                    WRIT PETITION NO. 3264 OF 2022

 Tata Motors Passenger Vehicles Ltd                                 ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents


                                  Page 3 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




                                    WITH
                    WRIT PETITION NO. 1819 OF 2022
                                    WITH
          INTERIM APPLICATION (L) NO. 20026 OF 2022
                                      IN
                    WRIT PETITION NO. 1819 OF 2022

 Tata Motors Ltd                                                    ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                 WRIT PETITION (L) NO. 11152 OF 2022

 Tata Hitachi Construction Machinery Company                        ...Petitioner
 Pvt Ltd
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                    WRIT PETITION NO. 4275 OF 2022

 Jaguar Land Rover India Ltd                                        ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                    WRIT PETITION NO. 4266 OF 2022

 Abhishri Packaging Pvt Ltd                                         ...Petitioner
      Versus


                                  Page 4 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                     WRIT PETITION NO. 412 OF 2023

 Golden Agri Resources India Pvt Ltd                                ...Petitioner
       Versus
 The State of Maharashtra through Department of                 ...Respondents
 Registration and Stamps & Ors

                                    WITH
                     WRIT PETITION NO. 514 OF 2023

 CEAT Ltd                                                           ...Petitioner
       Versus
 The State of Maharashtra through Department of                 ...Respondents
 Registration and Stamps & Ors

                                    WITH
                    WRIT PETITION NO. 2487 OF 2022

 Jiwarajka Textiles Industries                                      ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                     WRIT PETITION NO. 525 OF 2023

 Unify Texturisers Pvt Ltd                                          ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH



                                  Page 5 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




                     WRIT PETITION NO. 385 OF 2023

 Jain Farm Fresh Foods Ltd                                          ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                    WRIT PETITION NO. 2487 OF 2022

 Jiwarajka Textiles Industries                                      ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                     WRIT PETITION NO. 525 OF 2023

 Unify Texturisers Pvt Ltd                                          ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                     WRIT PETITION NO. 385 OF 2023

 Jain Farm Fresh Foods Ltd                                          ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                     WRIT PETITION NO. 422 OF 2023

 Jain Irrigation Systems Ltd                                        ...Petitioner
        Versus
 The State of Maharashtra                                        ...Respondent



                                  Page 6 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




                                    WITH
                WRIT PETITION (L) NO. 17566 OF 2022

 Sumitomo Chemicals India Ltd                                       ...Petitioner
      Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                    WRIT PETITION NO. 2858 OF 2022

 Mangalam Organics Ltd                                              ...Petitioner
      Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                WRIT PETITION (L) NO. 18022 OF 2022

 Filatex India Ltd                                                  ...Petitioner
        Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                     WRIT PETITION NO. 560 OF 2023

 UPL Ltd                                                            ...Petitioner
      Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                    WRIT PETITION NO. 4886 OF 2022
                                    WITH



                                  Page 7 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




           INTERIM APPLICATION (L) NO. 4615 OF 2023
                                      IN
                    WRIT PETITION NO. 4886 OF 2022

 Prateek Vinod Jatia                                                ...Petitioner
       Versus
 Bureau of Immigration Ministry of Home Affairs                 ...Respondents
 & Ors

                                    WITH
                WRIT PETITION (L) NO. 22235 OF 2022

 Perfect Filaments Ltd                                              ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                WRIT PETITION (L) NO. 23214 OF 2022

 Stovec Industries Ltd                                              ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                WRIT PETITION (L) NO. 23846 OF 2022

 Morepen Laboratories Ltd                                           ...Petitioner
      Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                WRIT PETITION (L) NO. 23927 OF 2022



                                  Page 8 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




 Haier Appliances India Pvt Ltd                                     ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                WRIT PETITION (L) NO. 24973 OF 2022

 Genus Power Infrastructure Ltd                                     ...Petitioner
      Versus
 The State of Maharashtra through the                           ...Respondents
 Department of Registration and Stamps & Ors

                                    WITH
                      WRIT PETITION NO. 64 OF 2023

 Sanathan Textiles Ltd                                              ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                WRIT PETITION (L) NO. 26947 OF 2022

 Century Enka Ltd                                                   ...Petitioner
      Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                     WRIT PETITION NO. 119 OF 2023

 Ultratech Cement Ltd                                               ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents



                                  Page 9 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




                                    WITH
                     WRIT PETITION NO. 124 OF 2023

 GSP Corp Science Pvt Ltd                                           ...Petitioner
      Versus
 The State of Maharashtra through the                           ...Respondents
 Department of Registration and Stamps & Ors

                                    WITH
                WRIT PETITION (L) NO. 30601 OF 2022

 Fiat India Automobiles Pvt Ltd                                     ...Petitioner
        Versus
 The State of Maharashtra through the                           ...Respondents
 Department of Registration and Stamps & Ors

                                    WITH
                    WRIT PETITION NO. 4045 OF 2022

 Parakh Foods and Oils Ltd                                          ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                      WRIT PETITION NO. 50 OF 2023

 Indorama Yarns Pvt Ltd                                             ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                WRIT PETITION (L) NO. 31098 OF 2022




                                  Page 10 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




 Indo Rama Synthetics (India) Ltd                                   ...Petitioner
       Versus
 The State of Maharashtra through the                           ...Respondents
 Department of Registration and Stamps & Ors

                                    WITH
                     WRIT PETITION NO. 145 OF 2023

 ADM Agro Industries Kota and Akola Pvt Ltd                         ...Petitioner
      Versus
 The State of Maharashtra through the                           ...Respondents
 Department of Registration and Stamps & Ors

                                    WITH
                    WRIT PETITION NO. 4587 OF 2022

 Aarti Drugs Ltd                                                    ...Petitioner
       Versus
 The State of Maharashtra through Principal                     ...Respondents
 Secretary Government of Maharashtra & Ors

                                    WITH
                    WRIT PETITION NO. 4847 OF 2022

 Tarz Distribution India Pvt Ltd                                    ...Petitioner
        Versus
 State of Maharashtra                                           ...Respondents

                                    WITH
                     WRIT PETITION NO. 420 OF 2023

 Canpack India Pvt Ltd                                              ...Petitioner
      Versus
 The State of Maharashtra                                       ...Respondents


                                  Page 11 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




                                    WITH
                    WRIT PETITION NO. 4490 OF 2022

 Arch Pharmalabs Ltd                                                ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                    WRIT PETITION NO. 4401 OF 2022
                                    WITH
           INTERIM APPLICATION (L) NO. 4466 OF 2023
                                      IN
                    WRIT PETITION NO. 4401 OF 2022
                                    WITH
           INTERIM APPLICATION (L) NO. 4466 OF 2023
                                      IN
                    WRIT PETITION NO. 4401 OF 2022

 Prateek Vinod Jatia                                                ...Petitioner
       Versus
 Bureau of Immigration & Ors                                    ...Respondents

                                    WITH
                    WRIT PETITION NO. 4824 OF 2022

 Environ Speciality Chemicals Pvt Ltd                               ...Petitioner
       Versus
 The State of Maharashtra Notice to be served                   ...Respondents
 through Principal Secretary & Ors



                                  Page 12 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




                                    WITH
                WRIT PETITION (L) NO. 35036 OF 2022

 Saurer Textile Solutions Pvt Ltd                                   ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                WRIT PETITION (L) NO. 35848 OF 2022

 Rieter India Pvt Ltd                                               ...Petitioner
       Versus
 The State of Maharashtra through the                           ...Respondents
 Department of Registration and Stamps & Ors

                                    WITH
                     WRIT PETITION NO. 463 OF 2023

 Parakh Agro Industries Ltd                                         ...Petitioner
       Versus
 The State of Maharashtra                                        ...Respondent

                                    WITH
                     WRIT PETITION NO. 122 OF 2023

 Aarti Industries Ltd                                               ...Petitioner
        Versus
 The State of Maharashtra                                        ...Respondent

                                    WITH
                     WRIT PETITION NO. 127 OF 2023

 Aarti Pharmalabs Ltd                                               ...Petitioner


                                  Page 13 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




      Versus
 The State of Maharashtra                                        ...Respondent

                                    WITH
                     WRIT PETITION NO. 152 OF 2023

 Paari Chem Resources LLP                                           ...Petitioner
       Versus
 The State of Maharashtra through the                           ...Respondents
 Department of Registration of Stamps & Ors

                                    WITH
                     WRIT PETITION NO. 153 OF 2023

 Athena Tradewinds Pvt Ltd                                           ...Petitioner
       Versus
 The State of Maharashtra through the                           ...Respondents
 Department of Registration and Stamps,
 Ministry of Revenue & Ors

                                    WITH
                    WRIT PETITION NO. 1254 OF 2023

 Ana Oils and Fats India Pvt Ltd                                    ...Petitioner
       Versus
 State of Maharashtra through Department of                      ...Respondent
 Registration and Stamps

                                    WITH
                    WRIT PETITION NO. 1253 OF 2023

 Wellknown Polyesters Ltd                                            ...Petitioner
       Versus
 State of Maharashtra through Department of                       ...Respondent


                                  Page 14 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




 Registration and Stamps, Ministry of Revenue

                                    WITH
                    WRIT PETITION NO. 1252 OF 2023

 Shree Sumangal India Pvt Ltd through its                            ...Petitioner
 Division Sumangal Polymers
       Versus
 State of Maharashtra through the Department of                   ...Respondent
 Registration and Stamps, Ministry of Revenue

                                    WITH
                    WRIT PETITION NO. 1251 OF 2023

 Sumangal Petrochemicals Pvt Ltd                                     ...Petitioner
       Versus
 State of Maharashtra through the Department of                   ...Respondent
 Registration and Stamps, Ministry of Revenue

                                    WITH
                    WRIT PETITION NO. 1250 OF 2023

 Sukhesh Marketing Pvt Ltd                                           ...Petitioner
       Versus
 State of Maharashtra through the Department of                   ...Respondent
 Registration and Stamps, Ministry of Revenue

                                    WITH
                    WRIT PETITION NO. 1925 OF 2022

 Ram Ratna Wires Ltd                                                 ...Petitioner
      Versus
 The State of Maharashtra through GP & Ors                      ...Respondents



                                  Page 15 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




                                    WITH
                    WRIT PETITION NO. 2091 OF 2022

 Balkrishna Industries Ltd                                           ...Petitioner
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                    WRIT PETITION NO. 4356 OF 2021
                                    WITH
            INTERIM APPLICATION NO. 30038 OF 2022
                                      IN
                    WRIT PETITION NO. 4356 OF 2021
                                    WITH
          INTERIM APPLICATION (sT) NO. 2756 OF 2023
                                      IN
                    WRIT PETITION NO. 4356 OF 2021
                                    WITH
          INTERIM APPLICATION (ST) NO. 3354 OF 2023
                                      IN
                    WRIT PETITION NO. 4356 OF 2021
                                    WITH
             INTERIM APPLICATION NO. 19548 OF 2022
                                      IN
                    WRIT PETITION NO. 4356 OF 2021
                                    WITH



                                  Page 16 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




          INTERIM APPLICATION (ST) NO. 7672 OF 2022
                                      IN
                    WRIT PETITION NO. 4356 OF 2021

 Rihen Harshad Mehta                                                 ...Petitioner
        Versus
 Union of India (through Ministry of Home                       ...Respondents
 Affairs) & Ors

                                    WITH
                    WRIT PETITION NO. 6977 OF 2022

 Jupiter Dyechem Pvt Ltd                                             ...Petitioner
       Versus
 The State of Maharashtra through the                           ...Respondents
 Department of Registration and Stamps & Ors

                                    WITH
                    WRIT PETITION NO. 7521 OF 2022

 CJ Shah & Co                                                        ...Petitioner
      Versus
 The State of Maharashtra through the                           ...Respondents
 Department of Registration and Stamps & Ors

                                    WITH
                    WRIT PETITION NO. 7508 OF 2022

 Shah CJ World LLP                                                   ...Petitioner
       Versus
 State of Maharashtra through the Department of                 ...Respondents
 Registration and Stamps & Ors




                                  Page 17 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




                                    WITH
                   WRIT PETITION NO. 10167 OF 2022

 CJS Speciality Chemicals                                            ...Petitioner
      Versus
 The State of Maharashtra through the                           ...Respondents
 Department of Registration and Stamps & Ors

                                    WITH
                    WRIT PETITION NO. 6040 OF 2021
                                    WITH
               INTERIM APPLICATION NO. 251 OF 2023
                                      IN
                    WRIT PETITION NO. 6040 OF 2021
                                    WITH
              INTERIM APPLICATION NO. 250 OF 2023
                                      IN
                    WRIT PETITION NO. 6040 OF 2021

 Santosh Hanmant Bhosle & Ors                                      ...Petitioners
       Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                   WRIT PETITION NO. 11041 OF 2022

 Sanjay Chemicals India Pvt Ltd                                      ...Petitioner
       Versus
 The State of Maharashtra through the                           ...Respondents
 Department of Registration and Stamps & Ors


                                  Page 18 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




                                    WITH
                   WRIT PETITION NO. 11352 OF 2022

 Frigiorifico Allana Pvt Ltd                                         ...Petitioner
       Versus
 The State of Maharashtra through the                           ...Respondents
 Department of Registration and Stamps & Ors

                                    WITH
                   WRIT PETITION NO. 11419 OF 2022

 Allanasons Pvt Ltd                                                  ...Petitioner
       Versus
 The State of Maharashtra through GP & Ors                      ...Respondents

                                    WITH
                   WRIT PETITION NO. 11351 OF 2022

 Allana Consumer Products Pvt Ltd                                    ...Petitioner
       Versus
 The State of Maharashtra through GP & Ors                      ...Respondents

                                    WITH
                    WRIT PETITION NO. 9621 OF 2021

 RR Kabel Ltd                                                        ...Petitioner
      Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                   WRIT PETITION NO. 12581 OF 2022




                                  Page 19 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




 Nehalkumar Hasmukhrai Gandhi                                        ...Petitioner
      Versus
 The State of Maharashtra & Ors                                 ...Respondents

                                    WITH
                   WRIT PETITION NO. 12770 OF 2022

 R Nandlal and Sons                                                  ...Petitioner
      Versus
 The State of Maharashtra through the                           ...Respondents
 Department of Registration and Stamps & Ors

                                    WITH
                   WRIT PETITION NO. 13006 OF 2022

 RR Innovative Pvt Ltd                                               ...Petitioner
      Versus
 The State of Maharashtra through the                           ...Respondents
 Department of Registration and Stamps & Ors

                                    WITH
                   WRIT PETITION NO. 12696 OF 2022
                                    WITH
            INTERIM APPLICATION NO. 30038 OF 2022
                                      IN
                    WRIT PETITION NO. 4356 OF 2021
                                    WITH
               INTERIM APPLICATION NO. 251 OF 2023
                                      IN
                    WRIT PETITION NO. 6040 OF 2021




                                  Page 20 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




 Vital Organics                                                      ...Petitioner
        Versus
 The State of Maharashtra through the                           ...Respondents
 Department of Registration and Stamps & Ors


 Dr Milind Sathe, Senior Advocate, with Bhushan Deshmukh,
      Ashish Roa, Nishit Dhruva, Niyati Merchant, Yash Dhruva &
      Harsh Sheth, i/b MDP & Partners, for the Petitioner in
      WP/420/2023.
 Mr Ashish Rao, with Nishit Dhruva, Niyati Merchant, Yash Dhruva
      & Harsh Sheth, i/b MDP & Partners, for the Petitioner in
      WP/3884/2021 & WP/532/2022,WP/1819/2022,
      WP/3264/2022, WP/4275/2022, WP/514/2022,
      WPL/11152/2022, WP/560/2023, WPL/17566/2022,
      WP/119/2023, WPL/26947/2022, WPL/30601/2022 &
      WPL/35036/2022.
 Mr Nishit Dhruva, with Niyati Merchant, Yash Dhruva & Harsh
      Sheth, i/b MDP & Partners, for the Petitioner in
      WPL/504/2022, WPL/487/2021, WP/1157/2022,
      WP/1163/2022, WP/4218/2022, WP/1132/2022,
      WP/3375/2022, WP/3364/2022, WP/2487/2022,
      WP/412/2023, WP/4266/2022, WP/385/2023,
      WPL/18022/2022, WP/422/2023, WP/525/2023,
      WP/64/2023, WPL/23846/2022, WPL/22235/2022,
      WP/124/2023, WPL/24973/2022, WPL/23214/2022,
      WPL/35848/2022, WP/50/2023, WPL/31098/2022,
      WP/4045/2022 & WP/463/2023.
 Mr Rui Rodrigues, with DP Singh, for Respondent No. 1-Union of
      India in WP/4356/2021.
 Mr Adwait Sethna, with Yashodeep Deshmukh & Vaidehi Deshmukh,
      for Respondent No. 5 in WP/1250/2023.
 Mr Subir Kumar, with Yashodeep Deshmukh & Vaidehi Deshmukh,
      for Respondents Nos. 4 & 5 in WP/1252/2023.
 Ms Rubia Taneja, with Shama Taneja, for proposed Respondent No. 6
      in IA/20064/2022.
 Mr Saurabh, with Shreyansh Jain, for the Petitioner in
      WP/4847/2022.


                                  Page 21 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




 Mr Ashok Singh, for the Petitioner in WP/2858/2022.
 Mr Raghavendra Mehrotra, i/b Lawkhart Legal, for the Petitioner in
       WPL/23927/2022.
 Mr Pratyushprava Saha, with Akshita Shetty, i/b Khaitan & Co, for
       the Petitioner in WPST/381/2023.
 Mr Santosh Mishra, i/b Kochhar & Co, for the Petitioner in
       WP/145/2023.
 Mr Prasannan Namboodiri, for the Petitioner, in WP/4587/2022,
       WP/4490/2022, WP/4824/2022, WP/122/2023,
       WP/127/2023.
 Dr Birendra Saraf, Advocate General,with Jyoti Chavan, AGP,
       for the Respondent-State in WP/3884/2021, WPL/11152/2022,
       WP/2487/2022 WP/525/2023.
 Dr Birendra Saraf, Advocate General,with Kedar Dighe, AGP,
       for the Respondents Nos. 1 & 2-State in WP/532/2022,
       WPL/487/2022, WPL/504/2022, WP/3364/2022,
       WP/3375/2022, WP/1819/2022, WP/4275/2022,
       WP/3264/2022, WP/4266/2022, WP/385/2023,
       WP/422/2023, WPL/18022/2022, WP/560/2023,
       WPL/22235/2022, WPL/23214/2022. WPL/23846/2022,
       WPL/23927/2022, WPL/24973/2022, WP/64/2023,
       WPL/26947/2022, WP/119/2023, WP/124/2023,
       WPL/3060/2022, WP/50/2023, WPL/35036/2022,
       WP/145/2023, WP/4847/2022, WPL/31098/2022,
       WP/420/2023, WP/4824/2022, WP/463/2023,
       WPL/17568/2022, WPL/35848/2022,WPL/16455/2022,
       WPL/17566/2022, WPL/20761/2022, WP/30601/2022,
       WP/42/2023,
 Dr Birendra Saraf, Advocate General,with MA Sayed, AGP, for
       the Respondent-State in WP/63/2022.
 Dr Birendra Saraf, Advocate General,with LT Satelkar, AGP, for
       the Respondent-State in WP/57/2022, WP/574/2023.
 Dr Birendra Saraf, Advocate General,with Himanshu Takke,
       AGP,in WP/32/2022, WP/4587/2022, WP/4490/2022,
       WP/27/2023.
 Dr Birendra Saraf, Advocate General,with Milind More, AGP,
       for the Respondent-State in WP/4218/2022, WP/412/2023,
       WP/4045/2022.


                                  Page 22 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




 Dr Birendra Saraf, Advocate General,with Manish Upadhye,
       AGP,for the Respondent-State in WP/22/2023.
 Dr Birendra Saraf, Advocate General,with Sukanta Karmakar,
       AGP, for the Respondent-State in WP/2858/2022.
 Mr Rabindra Hazari, with Khozem Mukhtiar, for Respondent No. 2
       in WP/4401/2022.
 Mr Karan Adik, with Rahul Sarda, for Respondent No. 4 in
       WPL/35848/2022.
 Ms Shehnaz V Bharucha, with Padmakar Patkar, for Respondent No.
       4 in WPL/26947/2022.
 Ms Shehnaz V Bharucha, with Satya Prakash Sharma, for
       Respondent No. 4 in WP/119/2023, WP/11352/2022,
       WPL/30601/2022, WP/119/2023, WP/124/2023 &
       WPL/30601/2022.
 Ms Shehnaz V Bharucha, with Genny Fernandes, for Respondent No.
       4 in WP/11351/2022.
 Mr Sham Walve, with Satyaprakash Sharma, for Respondent No. 3 in
       WP/119/2023 & WP/124/2023.
 Mr Sham Walve, with Sangeeta Yadav, for Respondents Nos. 2 & 3 in
       WP/3884/2021, WP/532/2022, WP/487/2022,
       WPL/1004/2022, WP/1163/2022, WP/1157/2022,
       WP/4218/2022, WP/3364/2022, WP/3375/2022,
       WP/3264/2022, WP/1819/202, WPL/11152/2022,
       WP/4275/2022, WP/4266/2022, WP/2487/2022,
       WP/525/2023, WPL/17566/2022, WPL/18022/2022,
       WP/560/2023/ WP/22235/2022, WPL/23214/2022,
       WP/23846/2022, WP/26957/2022, WP/1132/2022 &
       WP/514/2023.
 Mr Jitendra Mishra, with Satyaprakash Sharma, for Respondents
       Nos. 4 & 5 in WP/11352/2022.

 Mr Subir Kumar, with Mamta O, for Respondents Nos. 3 & 4 in
      WP/127/2023.
 Mr Subir Kumar, with Mamta O, for Respondent No. 8 in
      WP/1253/2023.
 Ms Sangeeta Yadav, for Respondent No. 3 in WP/2091/2022 &
      WP/10167/2022.



                                  Page 23 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                          4-OSWP3884-2021+.DOC




 Mr YR Mishra, i/b Shashi Bekal, for Respondent No. 4 in
      WPL/31087/2022 & WPL/31098/2022.
 Mrs Neeta V Masurkar, with Ruju Thakker & Prabhakar Patankar,
      for Respondents Nos. 3 to 5 in WP/412/2023, WP/385/2023,
      WP/422/2023/ WPL/17566/2022, WPL/18022/2022,
      WPL/560/2023, WPL/23214/2022, WPL/23846/2022,
      WPL/23927/2022, WPL/24973/2022, WP/64/2023,
      WPL/30601/2022, WP/4045/2022, WP/50/2023,
      WP/145/2023, WPL/31098/2022, WP/4587/2022,
      WP/420/2023, WP/4490/2022, WP/4824/2022,
      WPL/35036/2022 & WP/2858/2022.
 Mrs Neeta V Masurkar, with Ruju Thakker, for Respondent-Customs
      General in WP/1254/2023 and for Respondents Nos. 3 & 4 in
      WP/1925/2022, for Respondent No. 4 in WP/6977/2022, for
      Respondents Nos. 4 & 5 in WP/7521/2022, WP/7508/2022,
      WP/1016/2022, WP/12770/2022, WP/13006/2022 &
      WP/12696/2022, for Respondent No. 3 in WP/412/2023,
      WP/385/2023, WP/422/2023, WP/17566/2022,
      WP/18022/2022, WP/560/2023, WPL/22235/2022,
      WPL/23214/2022, WPL/23846/2022, WP/4587/2022,
      WP/4490/2022, WP/4824/2022 & WPL/35848/2022.
 Mrs Neeta V Masurkar, for Respondents Nos. 3 to 5 in
      WP/1254/2023, WP/1253/2023, WP/1925/2022,
      WP/6977/2022, WP/7521/2022, WP/7508/2022,
      WPL/10167/2022, WP/12581/2022 & WP/12696/2022.
 Mrs Neeta V Masurkar, with Ruju Thakker & Advait Sethna, for
      Respondents Nos. 3 and 4 in WPL/23927/2022,
      WPL/24973/2022, for Respondents Nos. 3 and 5 in
      WPL/30601/2022, WP/4045/2022, WP/50/2023,
      WPL/31098/2022,
 Ms Neeta Masurkar, with Ruju R Thakkar for Respondents Nos. 3 &
      4 in WP/420/2023, for Respondents Nos. 3 & 4 in WPL
      35036/2022.
 Mr Advait Sethna, with Ruju R Thakkar, for Respondent No. 5 in
      WP/420/2023.
 Ms Ruju Thakker, for the Respondent in WP/152/2023 &
      WP/153/2023-Customs, for Respondent No. 5 in
      WP/11041/2022 and for Respondent No. 6 in WP/1253/2023,


                                  Page 24 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::
                                                             4-OSWP3884-2021+.DOC




      for Respondent No. 3 in WP/2858/2022, for Respondents Nos. 3
      & 4 in WP/145/2023, WP/122/2023 and for Respondent No. 5
      in WP/127/2023,
 Mr Siddharth Kakka, for the Petitioner in WPL/2342/2023.
 Mr Inayat Ali Qureshi, i/b KK Associates, for the proposed
      Respondent No. 7 in IAL/20064/2022.
 Mr JB Mishra, with Maya Majumdar, for Respondent No. 3 in
      WP/3884/2021.
 Mr Abhilash Mahapatra, with Shubham Sawant & Amit Meharia,
      i/b Meharia & Co, for Respondent No. 5 in IAL/20064/2022,
      WP/1819/2022, WP/560/2023, WP/22235/2022,
      WPL/23214/2022, WPL/23846/2022, WPL/24973/2022,
      WP/64/2023, WP/26947/2022, WP/124/2023, WP/50/2023,
      WPL/31098/2022 & WP/420/2023.
 Mr Advait Sethna, with Ruju R Thakkar, for Respondent No. 4, in
      WP/64/2023, for Respondent No. 5 in WPL/26947/2022, for
      Respondent No. 5 in WP/119/2023 and Respondent No. 4 in
      WP/124/2023, for Respondent No. 5 in WPL/350/2022.


                               CORAM       G.S. Patel &
                                           Neela Gokhale, JJ.
                               DATED:      22nd February 2023
 PC:-


1. Ms Chavan states that a further Affidavit is to be filed in Writ Petition No. 3884 of 2021. That Affidavit will be filed by 10th March 2023. Dr Saraf learned Advocate General, states that the Government is not levying stamp duty on what is called a bill of entry but only on a delivery order. We note the statement. There are some Petitioners who have assailed the levy of stamp duty on a bill of entry. Some have assailed the levy on delivery orders. Some Petitions challenge both.

Page 25 of 26

22nd February 2023 ::: Uploaded on - 28/02/2023 ::: Downloaded on - 06/06/2023 15:23:00 ::: 4-OSWP3884-2021+.DOC

2. We are told that amendments are now sought to those Petitions where the challenge is so far restricted to the levy of stamp duty on a bill of entry. We will need to pass individual orders.

3. List the entire group on 1st March 2023 on the supplementary board for orders.

4. All existing ad-interim orders will continue until 1st March 2023.

 (Neela Gokhale, J)                                           (G. S. Patel, J)




                                  Page 26 of 26
                               22nd February 2023


::: Uploaded on - 28/02/2023                        ::: Downloaded on - 06/06/2023 15:23:00 :::