Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Andhra Pradesh - Subsection Section 33(3) in Andhra Pradesh Education Act, 1982 (3)The compositions of the governing body of each of the said societies and its powers and functions shall, notwithstanding in any law for the time being in force, be such as may be prescribed.
