Supreme Court - Daily Orders
Ram Kishan vs Inder Pal on 14 December, 2018
Bench: Sanjay Kishan Kaul, Deepak Gupta
ITEM NO.40 COURT NO.13 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 32017/2018
(Arising out of impugned final judgment and order dated 04-09-2018
in RSA No. 2078/2004 passed by the High Court Of Punjab & Haryana
At Chandigarh)
RAM KISHAN Petitioner(s)
VERSUS
INDER PAL & ORS. Respondent(s)
(FOR ADMISSION)
Date : 14-12-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Harikesh Singh, Adv.
Mr. Hari Om, Adv.
Ms. Beena, Adv.
Mr. Satish Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the petitioner and perused the relevant material.
We do not find any legal and valid ground for interference. The Special Leave Petition is dismissed.
(NEETU KHAJURIA) (KAILASH CHANDER) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2018.12.14 17:07:01 IST Reason: