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Union of India - Section

Section 6 in Schedule Conditions for the Importation of Equines into India

6. The equine being exported has been kept in isolation in an approved Government quarantine station and subjected to the following tests with negative results:

Disease Diagnostic Test  
Glanders Mallein/Complement Fixation Test (CFT) During fifteen days before shipment.
Dourine Complement Fixation Test (CFT) During fifteen days before shipment.
Equine Infectious Anacmia Coggins (Immunodiffusion Test) During thirty days before shipment.
Infectious Equine Abortion(Salmonellaabortus equi) Serum Agglutination Test (titre not greaterthan one/three thousand) During fifteen days before shipment.
Equine Viral Arterities (EVA) Virus Neutralization Test Two occasions at least fourteen days apart withnegative result during twenty eight days prior to shipment.
Vesicular Stomatitis Complement Fixation Test (CFT) / Ertzyme-LinkedImmunosorbent Assay (ELISA) At least twenty one days after the commencementof pre-export quarantine
Contagious Equine Metritis (CEM) Culture of Micro-organisms Three consecutive tests at weekly intervalduring pre-export quarantine period with negative results.
Equine Piroplasmosis(Babesia equi andBabesiacaballi) Complement Fixation Test (CFT) / IndirectFluorescent Antibody Test (IFAT) During thirty daysbefore shipment.
Venezuelan Equine Encephalomye litis Haemagglutination Inhibition, (HI)/ ComplementFixation (CFT)/ Plaque Reduction Neutralization Test (PRNT) Not less than fourteen days after thecommencement of pre-export quarantine.
N.B.: No testing is necessary in respect of such diseases for which freedom status has been certified.Official stamp:Issued at................... on......................Name and address of Veterinarian..................................................................................Signature: