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[Cites 0, Cited by 0] [Section 7C] [Entire Act]

State of Punjab - Subsection

Section 7C(3) in The Punjab Agricultural Produce Markets Act, 1961

(3)Save as otherwise provided in this Act, the owner of the private market yard or its management committee, by whatever name called, referred to in sub-section (1) shall perform such functions and duties of the Market Committee as prescribed and under the overall supervision of the Competent Authority or any other officer authorised in this behalf.