Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 175] [Entire Act] State of Karnataka - Subsection Section 175(iii) in Karnataka Police Act, 1963 (iii)any provision of sub-section (1) of section 92 is extended to any local area for a limited period, or
