The Maharashtra State Co-Operative ... vs The Assistant Provident Fund ... on 6 September, 2018

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Bombay High Court

The Maharashtra State Co-Operative ... vs The Assistant Provident Fund ... on 6 September, 2018

Author: S. K. Shinde

Bench: K.K. Tated, S. K. Shinde

                                                                                              902.4721.13-wp.doc


                                  IN THE HIGH COURT OF  JUDICATURE AT BOMBAY
                                          CIVIL APPELLATE JURISDICTION

                                         WRIT PETITION NO.4721 OF 2013 
                                                      WITH
                                          WRIT PETITION NO.4475 OF 2013
                                                      WITH
                                         WRIT PETITION NO.12165 OF 2012

                      The Maharashtra State Co-operative
                      Bank Ltd.                                         ...Petitioner
                             V/s.
                      The Assistant Provident Fund
                      Commissioner and Recovery 
                      Officer & Ors.                                    ..Respondents.
                       
                      Ms. Ekta Pandey i/b. Varsha Palav for the Petitioner 
                      Ms. Priyanka Tiwari i/b. Suresh Kumar for Respondent No.1 in Writ 
                      Petition No.12165/2012

                                                          CORAM:       K.K. TATED &
                                                                       S. K. SHINDE, JJ.

                                                          DATED  :     SEPTEMBER 6, 2018

                      P.C. :
                      1        Heard.   Today the matter is placed on board for speaking to the

minutes of order dated 30.08.2018.

2 In cause title, instead of Writ Petition No.4476/2013, it should be Writ Petition No.4475/2013.

3 The order dated 30.03.2018 shall stand corrected accordingly. Rest of the order shall remain as it is.

Basavraj Gurappa (S. K. SHINDE, J.) (K. K. TATED, J.) Patil Digitally signed by Basavraj Gurappa Patil Basavraj G. Patil 1/3 Date: 2018.09.07 17:52:26 +0530 902.4721.13-wp.doc IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION NO.4721 OF 2013 The Maharashtra State Co-operative Bank Ltd. ...Petitioner V/s.

The Assistant Provident Fund Commissioner and Recovery Officer, Employees Provident ..Respondents.

WITH WRIT PETITION NO.4475 OF 2013 The Maharashtra State Co-operative Bank Ltd. ...Petitioner V/s.

The Assistant Provident Fund Commissioner and Recovery Officer, Employees Provident ..Respondents.

WITH WRIT PETITION NO.12165 OF 2012 The Maharashtra State Co-op.

         Bank Ltd.                                             ..Petitioner
                V/s.

The Assistant Provident Fund Commissioner and Recovery Officer, Employees Provident ..Respondents.

...

Ms. Ekta Pandey I/by Varsha Palav for the Petitioner. Mr. V.K.Wasnik for the Respondent Nos.1 and 2 in WP No.4721/2013.

Mr. Amit Borkar for R.No.3 in WP 12165/12. Ms. Priyanka Tiwari I/by Suresh Kumar for R.No.1 in WP 12165/12.

Basavraj G. Patil 2/3

902.4721.13-wp.doc CORAM : K. K. TATED & SANDEEP K. SHINDE JJ.

DATE :

30 AUGUST, 2018 P.C. :

Heard learned counsel for Parties.

2 Advocate Ms. Pandey submits that advocate on record is not available because of her personal difficulty. Hence she requests for sometime.

3 It is to be noted that this Court by order dated 8.3.2017 directed Registry to place other Writ Petition Nos.4475 of 2013 and 12165 of 2012 for hearing with this petition. 4 Hence, Registry is directed to place the present Writ Petition along with Writ Petition Nos.4475 of 2013 and 12165 of 2012 for hearing on 25.9.2018.

(SANDEEP K. SHINDE, J.) (K. K. TATED, J.) Basavraj G. Patil 3/3

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