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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(3)(v) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(v)in the pool during lightning, thunder, raining and or any other natural calamity like storm, cyclone, earthquake etc and if any person is found in the pool during such times, he shall be evacuated immediately from the pool;