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[Cites 0, Cited by 0] [Section 25B(4)] [Section 25B] [Entire Act]

State of Rajasthan - Subsection

Section 25B(4)(ii) in The Rajasthan Administrative Service Rules, 1954

(ii)For claiming exemption under the proviso to this sub-rule, the candidate shall have to produce a certificate either from Registered Medical Practitioner or swear an affidavit to the effect that the age of his or her youngest child is not less than 10 years.