Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5G] [Entire Act] State of Andhra Pradesh - Subsection Section 5G(2) in Andhra Pradesh General Sales Tax Act, 1957 (2)The Government may notify from time to time the category of works contract for which the scheme of payment of tax by composition under sub-section (1) does not apply.
