Section 7(3A) in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000
(3A)[ If a woman is not elected to the Managing Committee of a Distributary Committee, a woman from amongst the members of the General Body of the Distributary Committee shall be co-opted as a member by the President and the Members of the Managing Committee of the Distributary Committee.] [Added by Act No. 35 of 2017, dated 9.11.2017.]
