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[Cites 0, Cited by 0] [Section 33J(1)] [Section 33J] [Entire Act]

State of Jharkhand - Subsection

Section 33J(1)(i) in Jharkhand Agricultural Produce Markets Act, 2000

(i)superintendence and control over the working of the market committees and other affairs thereof including programmes undertaken by such market committees for the development of markets and market areas;