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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Madhya Pradesh - Subsection

Section 47(1)(d) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(d)Communication and Works Committee. - For communication, minor irrigation, rural housing, rural water supply, drainage and other public works;