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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Goa - Subsection

Section 54(1)(a) in The Government of Union Territories Act, 1963

(a)in each of the Union territories of Himachal Pradesh, Manipur and Tripura, a territorial council constituency provided in accordance with the provisions of the Territorial Councils Act 1956, for the purpose of elections to a Territorial Council constituted under that Act;