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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(2) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010

(2)The salary, allowances payable to and other terms and condition of service of the Chairperson and members shall be such, as may be prescribed:Provided that the salary, allowances and other terms and conditions of service of Chairperson and the members, shall not be varied to their disadvantage after appointment.