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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(5) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(5)Keeping in view the recommendations of the Zila Parishad, the Government shall, not later then the end of January each year, communicate to each Panchayat Samiti the allocation of funds to it for the schemes to be executed by it during the next financial year.