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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(2)(d) in The Punjab Security of Land Tenures Rules, 1956

(d)areas covered by forests and forest growth and grazing rounds of which the fuel wood, timber and grass is required for the manufacture of tea and maintenance of tea estate;