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Union of India - Section

Section 7 in The Bureau of Indian Standards (Recruitment to Laboratory Technical Posts) Regulations, 2007

7. Appointing Authority.

(1)Appointments to all posts shall be made by the appointing authority on the recommendations of the concerned Selection Committees as given below:
(a)Selection Committee 'A' for Group 'A' posts carrying a scale of pay maximum of which does not exceed Rs. 16,500/-;
(b)Selection Committee 'BCD' for posts in Groups 'B', 'C' and 'D';
Provided further that the officiating appointments may be made by the appointing authority without recommendations of the appropriate Selection Committee subject to conditions specified for such appointments in the Schedule appended to the Bureau of Indian Standards (Powers and Duties of Director General) Regulations, 1987.
(2)The recommendations of Selection Committees referred to in clauses (b) of sub-regulation (1) shall be submitted to the Director General for approval.