Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 493] [Entire Act] State of Jharkhand - Subsection Section 493(4) in Bihar Education Code, 1961 (4)A madrasa seeking recognition should submit an application for the same to the Secretary of the Board through the Assistant Director of Education (Islamic Education). The application should reach the Secretary before the end of April.