Supreme Court - Daily Orders
C.I.T Kanpur vs Arun Kumar Arora on 8 October, 2015
ITEM NO.23 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Petition(s) for Special Leave to Appeal (C) No(s). 1066/2014
C.I.T KANPUR Petitioner(s)
VERSUS
ARUN KUMAR ARORA Respondent(s)
(with office report)
Date : 08/10/2015 This petition was called on for hearing today.
For Petitioner(s)
Mr. Ajay Kr. Singh, Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent is yet to be served. The Ld. Counsel for the petitioner to take fresh steps to effect service within four weeks. Notice thereafter be issued.
List again on 11.1.2016.
(RACHNA GUPTA) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2015.10.08 17:30:40 IST Reason: