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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1) in Madhya Bharat Women's and Children's Institutions Licensing Act, 1954

(1)Application for renewal of a licence shall be tiled at least 60 days before the date of its expiry. If no such application is filed the licence shall automatically cease at the end of the calendar year.