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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2) in Rubber Rules, 1955

(2)Subject to the provision of Sub-rule (1), the Board may delegate to the [Executive Director] [Substituted 'Chairman' by Notification No. G.S.R. 668 (E), dated 4.7.2016 (w.e.f. 1.8.1955).] such power for entering into contracts on its behalf as it may think fit.