Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act] State of Himachal Pradesh - Subsection Section 45(1)(c) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005 (c)persistently defaults in complying with the directions given by the Commission under the Act, or