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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2)(p) in The Offshore Areas Mineral (Development And Regulation) Act, 2002

(p)the period within which appeal shall be preferred under, and the further period which may be permitted under the proviso to, sub-section (2) of section 34;