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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(i) in The Manual of Departmental Orders

(i)Conveyance hire in the case of the despatch of a messenger or for the sudden journey of non-gazetted officials or menials outside the ordinary course of their duty. In both cases it is necessary that the journey should be to some place in the neighbourhood of the office and that the head of the office should certify that the charge was unavoidable.