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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Bhopal State - Subsection

Section 17(1)(d) in The Abolition of Jagirs and Land Reforms Rules, 1953 (Bhopal)

(d)he shall have the right to use the site for any purpose whatsoever subject to the existing rights of easement;