Bombay High Court
Prof. (Dr.) D. Ramakrishnan vs The Board Of Governors, Indian ... on 9 February, 2022
Author: Amit Borkar
Bench: Nitin Jamdar, Amit Borkar
rsk 23-WP-L-25386-21.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.25386 OF 2021
Prof. (Dr.) D. Ramakrishnan ...Petitioner
Vs.
The Board of Governors, Indian
Institute of Technology and Anr. ...Respondents
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Mr. Ramesh Ramamurthy for the Petitioner.
Mr. Arsh Misra i/b M. V. Kini & Co. for Respondents.
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CORAM : NITIN JAMDAR &
AMIT BORKAR, JJ.
DATED : 9 FEBRUARY 2022.
(Through Video Conferencing) P. C. :
The learned counsel appears on behalf of the Respondent Nos.1 and 2 and seeks time to take instructions and file reply affidavit.
2. Stand over to 23 February 2022.
Digitally signed by RAJESHWARI RAJESHWARI SUBODH SUBODH KARVE KARVE Date: 2022.02.10 10:43:38 +0530 (AMIT BORKAR, J.) ( NITIN JAMDAR, J.)