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Bombay High Court

Prof. (Dr.) D. Ramakrishnan vs The Board Of Governors, Indian ... on 9 February, 2022

Author: Amit Borkar

Bench: Nitin Jamdar, Amit Borkar

                                rsk                                                     23-WP-L-25386-21.doc


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION

                                             WRIT PETITION (L) NO.25386 OF 2021

                                Prof. (Dr.) D. Ramakrishnan                            ...Petitioner
                                       Vs.
                                The Board of Governors, Indian
                                Institute of Technology and Anr.                       ...Respondents

                                                                -------
                                Mr. Ramesh Ramamurthy for the Petitioner.
                                Mr. Arsh Misra i/b M. V. Kini & Co. for Respondents.
                                                                -------


                                                        CORAM        :     NITIN JAMDAR &
                                                                           AMIT BORKAR, JJ.

DATED : 9 FEBRUARY 2022.

(Through Video Conferencing) P. C. :

The learned counsel appears on behalf of the Respondent Nos.1 and 2 and seeks time to take instructions and file reply affidavit.

2. Stand over to 23 February 2022.

             Digitally signed
             by
             RAJESHWARI
RAJESHWARI   SUBODH
SUBODH       KARVE
KARVE        Date:
             2022.02.10
             10:43:38 +0530


                                (AMIT BORKAR, J.)                                ( NITIN JAMDAR, J.)