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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(1) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(1)Where a Commandant is of the opinion that any officer of the Special Armed Force of or below the rank of a Head Constable working under his Command is unfit to be retained in service he may after giving him an opportunity of showing cause, retire him from the service :Provided that where in the interest of the State it would be expedient so to do. it shall be lawful for the Commandant to pass an order as aforesaid without giving the Officer such opportunity to show cause.