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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Karnataka - Subsection

Section 27(1) in Karnataka Housing Board Act, 1962

(1)The Board may turn, divert, discontinue the public use of, or permanently close, any public street [or divert nala] [Inserted by Act 24 of 2016 w.e.f. 28.07.2016.] vested in it or any part thereof.