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State of Odisha - Section

Section 27 in The Orissa Panchayat Samiti Budget Rules, 1969

27.

After approval of the first supplementary or revised Budget, the portion relating to she Community Development Programme shall be transmitted to the Community Development Department alongwith the actuals of expenditure incurred during the first three months by the 8th of December, every year at the latest to accord their concurrence in the re-appropriations suggested between different heads of programme and to sanction release of revised allocation of funds alongwith the second instalments of release of funds by that Department.