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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(1) in The Orissa Agricultural Credit Operations and Miscellaneous Provisions (Banks) Rules, 1976

(1)Every application by a Bank under Sub-section (1) of Section 10 of the Act for she sale of any land or any interest therein, shall be made by the Bank in Form "C" to the prescribed authority.