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State of Madhya Pradesh - Section

Section 42 in The M.P. Zila Panchayats (Accounts) Rules, 1999

42. Documents Supporting Vouchers.

- The bills, cash memos and other documents supporting the payment shall be attached with the voucher. All documents attached with the voucher, must be sealed and written in Red Ink "Paid vide Voucher No ..... Dated ......." and signed by the Authorised person to avoid double payment.