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Andhra Pradesh High Court - Amravati

Ratla Tirupa Naik S/O. Neela Ram Naik, vs State Of Andhra Pradesh Rep. By Its on 2 August, 2024

        HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

   MAIN CASE No.: W.P.No.12133 of 2014

                           PROCEEDING SHEET

SL.   DATE                           ORDER                              OFFICE
NO.                                                                      NOTE
6   31.07.2024

GRKP, J At request of Sri Mangena Sree Rama Rao, learned Counsel for the Writ Petitioner, list this matter 08.08.2024 under the caption for 'Final Hearing'.

2. Parties are directed to file Synopsis, chronological sequence of events along with Citations before the next date of hearing.

3. Liberty to all the parties to file additional documents, if any.

                                                          ________
                                                           GRKP, J
               MNR
       2




SL.       DATE   ORDER   OFFICE
NO.                       NOTE