Allahabad High Court
State Of U.P. vs Hazi Izlal & Others on 2 July, 2010
Author: Ravindra Singh
Bench: Ravindra Singh
Court No. - 43 Case :- GOVERNMENT APPEAL No. - 7148 of 2009 Petitioner :- State Of U.P. Respondent :- Hazi Izlal & Others Petitioner Counsel :- A.K. Sand/Aga Respondent Counsel :- Lav.Srivastava,Manish Tiwary,Nazrul Islam Jafri,Saghir.Ahmad,Swetashwa Agarwal Hon'ble Ravindra Singh,J.
It is submitted by learned counsel for opposite party that against the same cause of action the Criminal revision no. 3643 of 2009 has been filed in which the judgment has been reserved by another Bench of the Court.
List on 19.07.2010.
Order Date :- 2.7.2010 F.H.