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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(1)(b) in Rajasthan Para-medical Council Regulations, 2014

(b)if it raises substantially the same questions as a motion or amendment which has been moVed or 'withdrawn with the leave of the Council within one year of the date of the meeting at which it is designed to be moved: