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[Cites 0, Cited by 0] [Section 56(4)] [Section 56] [Entire Act]

Union of India - Subsection

Section 56(4)(x) in The Banking Regulation Act, 1949

(x)in section 35-A, in sub-section (1), in clause (c), for the words "any banking company", the words "the banking business of any co-operative bank" shall be substituted;